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State of Maharashtra - Section

Section 114 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

114. Annual Report.

- In accordance with the provisions of section 69 of the Act the draft of the Annual Report of the University for the year ending 31st March shall be prepared under the direction of the Vice-Chancellor and submitted by him to the Executive Council ordinarily by 30th September of the same calendar year for its consideration.The report shall be approved by the Executive Council and shall ordinarily be submitted by the Vice-Chancellor to the Chancellor and the State Government by the end of December of the same year to enable the State [Government to lay] [As amended by Corrigendum No. AGU 2388/CR-16/19-A, dated 22.8.1990.] it before both the Houses of the State Legislature as required by section 69.