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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(2) in Kamdhenu University Act, 2009

(2)If any affiliated college or recognised institution contravenes the provisions of sub-section (I), then, notwithstanding anything contained in the other provisions of this Act.-
(a)the rights conferred on such college or institution by the affiliation or recognition shall stand withdrawn from the dale of such contravention; and
(b)such college or institution shall cease to be an affiliated college or recognised institution for the purposes of tins Act.