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Delhi High Court - Orders

Ashok Bhardwaj vs Dinkar Bhardwaj And Ors on 27 October, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                     Digitally Signed By:DEVANSHU
                                                     JOSHI
                                                     Signing Date:30.10.2021 13:51:38


$~42 to 45 & 1(OS) to 42(OS)
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+                   TR.P.(C.) 62/2021
        ASHOK BHARDWAJ                               ..... Petitioner

                                 versus

        DINKAR BHARDWAJ AND ORS                      ..... Respondents

43                  With
+                   TR.P.(C.) 63/2021
        RAKESH BHARDWAJ                              ..... Petitioner

                                 versus

        MAHANT SURENDER NATH                         ..... Respondent

44                 With
+                  TR.P.(C.) 64/2021
        MAHENDER KUMAR PANDEY                        ..... Petitioner

                                 versus

        GUGAN CHAND                                  ..... Respondent

45                               With
+                                TR.P.(C.) 65/2021
        SATISH KUMAR                                 ..... Petitioner

                                 versus

        MAHESH AND ORS                               ..... Respondent

(1)                  With
+                    CS (OS) 511/2021
        SHRI MUKESH BHARDWAJ                              ..... Plaintiff




TR.P.(C.) 62/2021 & connected matters                                   Page 1 of 12
                                             Digitally Signed By:DEVANSHU
                                            JOSHI
                                            Signing Date:30.10.2021 13:51:38


                                 versus

        SHRI AJAY SHARMA                     ..... Defendant

(2)                 WITH
+                   CS (OS) 512/2021
        SUNNY BHARDWAJ                          ..... Plaintiff

                                 versus

        MASTER ANURAG BHARDWAJ (MINOR) ALLEGED S/O LATE
        SHRI JAI BHAGWAN BHARDWAJ REPRESENTED THROUGH
        HIS ALLEGED MOTHER SMT. JANAK DULARI BHARDWAJ
        AND ORS.                           ..... Defendants

(3)                 WITH
+                   CS (OS) 517/2021
        PREM CHAND BHARDWAJ                      ..... Plaintiff

                                 versus

        SAPAN BHARDWAJ (BABBE) AND ORS.      ..... Defendants

(4)                  WITH
+                    CS (OS) 518/2021
        SHREE NAVEEN KUMAR                       ..... Plaintiff

                                 versus

        PT.LAKHPAT RAM AND ORS.              ..... Defendants


(5)                 WITH
+                   CS (OS) 519/2021
        NARESH CHAND BHARDWAJ                    ..... Plaintiff

                                 versus




TR.P.(C.) 62/2021 & connected matters                          Page 2 of 12
                                                           Digitally Signed By:DEVANSHU
                                                          JOSHI
                                                          Signing Date:30.10.2021 13:51:38


        PEEYUSH KAUSHIK AND ORS.                          ..... Defendants


(6)                WITH
+                  CS (OS) 520/2021
        NAVEEN KUMAR                                           ..... Plaintiff

                                 versus

        LAKHPAT RAM AND ORS.                        ..... Defendants


(7)                WITH
+                  CS (OS) 521/2021
        NAVEEN KUMAR                                           ..... Plaintiff

                                 versus

        LAKHPAT RAM AND ANR.                              ..... Defendants

(8)                  WITH
+                    CS (OS) 523/2021
        KALKAJI MANDIR PRABHANDHAK SUDHAR
        COMMITTEE .                                                   .... Plaintiff

                                 versus

        SARASWATI AND OTHERS                              ..... Defendants
(9)                 WITH
+                   CS (OS) 524/2021
        SMT MONIKA GANGULY                                     ..... Plaintiff

                                 versus

        ANUT GAUR                                         ..... Defendant

(10)                             WITH
+                                CS (OS) 525/2021




TR.P.(C.) 62/2021 & connected matters                                        Page 3 of 12
                                                     Digitally Signed By:DEVANSHU
                                                    JOSHI
                                                    Signing Date:30.10.2021 13:51:38


        NASRENDER KUMAR ASND OTHERS                      ..... Plaintiffs

                                 versus

        LAXMI CHAND AND OTHERS.                     ..... Defendants


(11)                 WITH
+                    CS (OS) 526/2021
        KALKAJI MANDIR                                   ..... Plaintiff

                                 versus

        AJAY BHARDWAJ AND OTHERS                    ..... Defendants


(12)                WITH
+                   CS (OS) 527/2021
        NEETA BHARDWAJ                                   ..... Plaintiff

                                 versus

        KAMLESH SHARMA                              ..... Defendant


(13)                 WITH
+                    CS (OS) 528/2021
        SMT VIJAY LAXMI AND ANR.                         ..... Plaintiff

                                 versus

        SAT DEV AND OTHRES                          ..... Defendants

(14)                             WITH
+                                CS (OS) 529/2021
        SUMA SAHI                                        ..... Plaintiff

                                 versus




TR.P.(C.) 62/2021 & connected matters                                  Page 4 of 12
                                                     Digitally Signed By:DEVANSHU
                                                    JOSHI
                                                    Signing Date:30.10.2021 13:51:38




        SARVESH BHARDWAJ AND OTHERS                 ..... Defendants


(15)                WITH
+                   CS (OS) 530/2021
        SAPAN BHARDWAJ ASND OTHERS                       ..... Plaintiff

                                 versus

        RAM VISHAL ANDS ANR                .        ..... Defendants

(16)                 WITH
+                    CS (OS) 531/2021
        SAST DEV AND OTHERS                              ..... Plaintiff

                                 versus

        VIJAY LAXMI9 AND ANR.                       ..... Defendants

(17)                             WITH
+                                CS (OS) 532/2021
        CHUNNU SINGH                                     ..... Plaintiff

                                 versus

        NAVEEN KUMAR                                ..... Defendant

(18)                 WITH
+                    CS (OS) 533/2021
        MUKHTIYAR SINGH AND OTHERS                       ..... Plaintiffs

                                 versus

        RAJENDER AGGARWAL AND OTHERS                ..... Defendants

(19)                             WITH
+                                CS (OS) 534/2021




TR.P.(C.) 62/2021 & connected matters                                  Page 5 of 12
                                                Digitally Signed By:DEVANSHU
                                               JOSHI
                                               Signing Date:30.10.2021 13:51:38


        SARVESH BHARDWAJ                            ..... Plaintiff

                                 versus

        SUMAN SAHI AND OTHERS                   ..... Defendants

(20)                 WITH
+                    CS (OS) 535/2021
        KALKAJI MANDIR SHAMLAT THOK JOGIANS AND
        BRAHMINS, MAUZA BAHAPUR             ..... Plaintiff

                                 versus

        SUMAN SAH AND ANRI                      ..... Defendants

(21)                WITH
+                   CS (OS) 536/2021
        HARISH BHARDWAJ THROUGH SRI KALKAJI
        MATA                                ..... Plaintiff

                                 versus

        DHANPATI AND ORS.                       ..... Defendants

(22)                 WITH
+                    CS (OS) 538/2021
        MUKHTIYAR SINGH AND OTHERS                 ..... Plaintiffs

                                 versus

        OYARE LAL AND OTHERS                    ..... Defendants

(23)                WITH
+                   CS (OS) 539/2021
        HARISH BHARDWAJ                        ..... Plaintiff

                                 versus




TR.P.(C.) 62/2021 & connected matters                             Page 6 of 12
                                                Digitally Signed By:DEVANSHU
                                               JOSHI
                                               Signing Date:30.10.2021 13:51:38


        BALWAN SINGH AND OTHERS                 ..... Defendants

(24)                 WITH
+                    CS (OS) 540/2021
        KALKAJI MANDIR THRU HARISH BHARDWAJ            ..... Plaintiff

                                 versus

        ARUN KUMAR PODWAL AND OTHERS            ..... Defendants

(25)                 WITH
+                    CS (OS) 541/2021
        MUKHTIYAR SINGH AND OTHERS                ..... Plaintiffs

                                 versus

        SUNIUL SAHU AND OTHERS                  ..... Defendants

(26)                 WITH
+                    CS (OS) 542/2021
        KALKAJI MANDIR SHAMALAT THOK JOGIANS AND
        BRAHMINS MAUZA BAHAPUR              ..... Plaintiff

                                 versus

        SUBHASH AND OTHERS                      ..... Defendants

(27)                 WITH
+                    CS (OS) 543/2021
        KALKAJI MANDIR                              ..... Plaintiff

                                 versus

     KALKAJI MANDI VIKRATE SANGATHAN II AND OTHERS.
                                         ..... Defendants
(28)              WITH
+                 CS (OS) 544/2021
     MUKHTIYAR SINGH AND OTHERS              ..... Plaintiffs




TR.P.(C.) 62/2021 & connected matters                             Page 7 of 12
                                           Digitally Signed By:DEVANSHU
                                          JOSHI
                                          Signing Date:30.10.2021 13:51:38




                                 versus

        RAM NARAIN AND OTHERS             ..... Defendants

(29)                WITH
+                   CS (OS) 545/2021
        SMT BHAGWAN DEVI (DECEASED) AND ORS.      ..... Plaintiffs

                                 versus

        VED PRAKASH AND OTHERS            ..... Defendants

(30)               WITH
+                  CS (OS) 546/2021
        NAVEEN KUMAR                           ..... Plaintiff

                                 versus

        LAKHPAT RAM AND OTHERS            ..... Defendants

(31)                 WITH
+                    CS (OS) 547/2021
        MUKHTIYAR SINGH AND ORS.               ..... Plaintiffs

                                 versus

        RAJESH GROVER AND ORS.            ..... Defendants

(32)                 WITH
+                    CS (OS) 548/2021
        MANDIR SRI KALKAJI AND ANR.            ..... Plaintiffs

                                 versus

        PYAREY LAL                        ..... Defendant




TR.P.(C.) 62/2021 & connected matters                        Page 8 of 12
                                                 Digitally Signed By:DEVANSHU
                                                JOSHI
                                                Signing Date:30.10.2021 13:51:38


(33)                 WITH
+                    CS (OS) 550/2021
        SUMIT KUMAR SHARMA AND ORS.                  ..... Plaintiffs

                                 versus

     KALKAJI PRABANDHAK SUDHAR COMMITTEE AND ANR.
                                      ..... Defendants
(34)              WITH
+                 CS (OS) 551/2021
     MANDIR SRI KALKAJI AND ANR.          ..... Plaintiffs

                                 versus

        JAI PRAKASH SHARMA                      ..... Defendant

(35)               WITH
+                  CS (OS) 552/2021
        NAVAL BHARDWAJ                               ..... Plaintiff

                                 versus

        BRIJ MOHAN AND ORS.                     ..... Defendants

(36)                 WITH
+                    CS (OS) 553/2021
        SAT DEV AND OTHERS                           ..... Plaintiffs

                                 versus

        SVIJAY LAXMI AND OTHERS                 ..... Defendants

(37)                WITH
+                   CS (OS) 554/2021
        HARISH BHARDWAJ THROUGH SRI KALKAJI MATA
                                            ..... Plaintiff

                                 versus




TR.P.(C.) 62/2021 & connected matters                              Page 9 of 12
                                                        Digitally Signed By:DEVANSHU
                                                       JOSHI
                                                       Signing Date:30.10.2021 13:51:38




        DINESH KUMAR BHARDWAJ AND ORS.                 ..... Defendants

(38)                WITH
+                   CS (OS) 555/2021
        RAKESH BHARDWAJ AND ANR.                            ..... Plaintiffs

                                 versus

        VINOD KUMAR SHARMA AND ANR.                    ..... Defendants

(39)                 WITH
+                    CS (OS) 556/2021
        KALKAJI MANDIR AND ORS.                             ..... Plaintiffs

                                 versus

        MOHAN SINGH AND ANR.                           ..... Defendants

(40)                 WITH
+                    CS (OS) 557/2021
        GANPAT NATH AND ORS.                                ..... Plaintiffs

                                 versus

        GUGAN CHAND AND ORS.                           ..... Defendants

(41)                    WITH
+            CS (OS) 641/2005 & IAs 19445/2014 & 24296/2015
        U.N.BHARDWAJ                                  ..... Plaintiff

                                 versus

        Y.N.BHARDWAJ AND ORS.                          ..... Defendants

(42)                  AND
+    CS (OS) 642/2005 & IAs 19847/2012, 16501/2014, 16502/2014,
     19512/2014, 2234/2015, 24297/2015, 4478/2019 & 8339/2020




TR.P.(C.) 62/2021 & connected matters                                    Page 10 of 12
                                                          Digitally Signed By:DEVANSHU
                                                         JOSHI
                                                         Signing Date:30.10.2021 13:51:38




        U.N.BHARDWAJ                                          ..... Plaintiff

                                 versus

        Y.N.BHARDWAJ AND ORS.                            ..... Defendants

Appearances:-
Mr. Vishal Bhardwaj, Advocate in FAO 36/2021.
Mr. Kamal Kant Bhardwaj, Advocate.
Mr. Vishal Maan and Mr. R.S. Verma, Advocate
Mr. Vipin Bharadwaj, in person
Mr. Kush Bhardwaj, Advocate. (M:9891074686)
Mr.Luv Bhardwaj, Advocate.
Mr. Sanjay Bhardwaj.
Mr. R.K. Gupta, Advocate.
Mr. R.K. Bhardwaj, Advocate.
Mr. K.G. Chhokar, Advocate. (M:9896030124)
Mr. Neeraj Bhardwaj, Advocate.
Mr. Aly Mirza, Advocate
Mr. Avinash Chaurasia, Advocate.
Mr. Avinash Chaurasia, Advocate. (M:9811841262)
Mr. Yoginder Singh, Advocate.
Mr. Sarvesh Bhardwaj, Advocate.
Mr. Rohit Kishan Naagpal Advocate
        CORAM:
        JUSTICE PRATHIBA M. SINGH
                 ORDER

% 27.10.2021

1. This hearing has been done through video conferencing.

2. These are cases pertaining to the Kalkaji Mandir, and have been transferred from the various District and Civil Courts under Section 24(1)(b) of the CPC Vide judgment dated 27th September 2021, passed in FAO 36/2021 titled Neeta Bhardwaj and ors. v. Kamlesh Sharma and connected matters.

TR.P.(C.) 62/2021 & connected matters Page 11 of 12

Digitally Signed By:DEVANSHU JOSHI Signing Date:30.10.2021 13:51:38

3. Accordingly, physical files have been received from the various Trial and District Courts. The Registry to scan these records and publish a cause list giving details of the original number of all these cases, along with the new number, on the next date.

4. Registry to also ensure that all counsels appearing in these matters before the Lower Court are given an intimation of the next date of hearing, so that they can appear and assist the Court on the next date.

5. List all these matters on 15th November, 2021 at 2:30 p.m. These matters shall be treated as part heard, as they are connected to the Kalkaji batch matters which are part-heard before this Court.

PRATHIBA M. SINGH, J.

OCTOBER 27, 2021 dj/Ak TR.P.(C.) 62/2021 & connected matters Page 12 of 12