Delhi High Court - Orders
Ashok Bhardwaj vs Dinkar Bhardwaj And Ors on 27 October, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
$~42 to 45 & 1(OS) to 42(OS)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TR.P.(C.) 62/2021
ASHOK BHARDWAJ ..... Petitioner
versus
DINKAR BHARDWAJ AND ORS ..... Respondents
43 With
+ TR.P.(C.) 63/2021
RAKESH BHARDWAJ ..... Petitioner
versus
MAHANT SURENDER NATH ..... Respondent
44 With
+ TR.P.(C.) 64/2021
MAHENDER KUMAR PANDEY ..... Petitioner
versus
GUGAN CHAND ..... Respondent
45 With
+ TR.P.(C.) 65/2021
SATISH KUMAR ..... Petitioner
versus
MAHESH AND ORS ..... Respondent
(1) With
+ CS (OS) 511/2021
SHRI MUKESH BHARDWAJ ..... Plaintiff
TR.P.(C.) 62/2021 & connected matters Page 1 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
versus
SHRI AJAY SHARMA ..... Defendant
(2) WITH
+ CS (OS) 512/2021
SUNNY BHARDWAJ ..... Plaintiff
versus
MASTER ANURAG BHARDWAJ (MINOR) ALLEGED S/O LATE
SHRI JAI BHAGWAN BHARDWAJ REPRESENTED THROUGH
HIS ALLEGED MOTHER SMT. JANAK DULARI BHARDWAJ
AND ORS. ..... Defendants
(3) WITH
+ CS (OS) 517/2021
PREM CHAND BHARDWAJ ..... Plaintiff
versus
SAPAN BHARDWAJ (BABBE) AND ORS. ..... Defendants
(4) WITH
+ CS (OS) 518/2021
SHREE NAVEEN KUMAR ..... Plaintiff
versus
PT.LAKHPAT RAM AND ORS. ..... Defendants
(5) WITH
+ CS (OS) 519/2021
NARESH CHAND BHARDWAJ ..... Plaintiff
versus
TR.P.(C.) 62/2021 & connected matters Page 2 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
PEEYUSH KAUSHIK AND ORS. ..... Defendants
(6) WITH
+ CS (OS) 520/2021
NAVEEN KUMAR ..... Plaintiff
versus
LAKHPAT RAM AND ORS. ..... Defendants
(7) WITH
+ CS (OS) 521/2021
NAVEEN KUMAR ..... Plaintiff
versus
LAKHPAT RAM AND ANR. ..... Defendants
(8) WITH
+ CS (OS) 523/2021
KALKAJI MANDIR PRABHANDHAK SUDHAR
COMMITTEE . .... Plaintiff
versus
SARASWATI AND OTHERS ..... Defendants
(9) WITH
+ CS (OS) 524/2021
SMT MONIKA GANGULY ..... Plaintiff
versus
ANUT GAUR ..... Defendant
(10) WITH
+ CS (OS) 525/2021
TR.P.(C.) 62/2021 & connected matters Page 3 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
NASRENDER KUMAR ASND OTHERS ..... Plaintiffs
versus
LAXMI CHAND AND OTHERS. ..... Defendants
(11) WITH
+ CS (OS) 526/2021
KALKAJI MANDIR ..... Plaintiff
versus
AJAY BHARDWAJ AND OTHERS ..... Defendants
(12) WITH
+ CS (OS) 527/2021
NEETA BHARDWAJ ..... Plaintiff
versus
KAMLESH SHARMA ..... Defendant
(13) WITH
+ CS (OS) 528/2021
SMT VIJAY LAXMI AND ANR. ..... Plaintiff
versus
SAT DEV AND OTHRES ..... Defendants
(14) WITH
+ CS (OS) 529/2021
SUMA SAHI ..... Plaintiff
versus
TR.P.(C.) 62/2021 & connected matters Page 4 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
SARVESH BHARDWAJ AND OTHERS ..... Defendants
(15) WITH
+ CS (OS) 530/2021
SAPAN BHARDWAJ ASND OTHERS ..... Plaintiff
versus
RAM VISHAL ANDS ANR . ..... Defendants
(16) WITH
+ CS (OS) 531/2021
SAST DEV AND OTHERS ..... Plaintiff
versus
VIJAY LAXMI9 AND ANR. ..... Defendants
(17) WITH
+ CS (OS) 532/2021
CHUNNU SINGH ..... Plaintiff
versus
NAVEEN KUMAR ..... Defendant
(18) WITH
+ CS (OS) 533/2021
MUKHTIYAR SINGH AND OTHERS ..... Plaintiffs
versus
RAJENDER AGGARWAL AND OTHERS ..... Defendants
(19) WITH
+ CS (OS) 534/2021
TR.P.(C.) 62/2021 & connected matters Page 5 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
SARVESH BHARDWAJ ..... Plaintiff
versus
SUMAN SAHI AND OTHERS ..... Defendants
(20) WITH
+ CS (OS) 535/2021
KALKAJI MANDIR SHAMLAT THOK JOGIANS AND
BRAHMINS, MAUZA BAHAPUR ..... Plaintiff
versus
SUMAN SAH AND ANRI ..... Defendants
(21) WITH
+ CS (OS) 536/2021
HARISH BHARDWAJ THROUGH SRI KALKAJI
MATA ..... Plaintiff
versus
DHANPATI AND ORS. ..... Defendants
(22) WITH
+ CS (OS) 538/2021
MUKHTIYAR SINGH AND OTHERS ..... Plaintiffs
versus
OYARE LAL AND OTHERS ..... Defendants
(23) WITH
+ CS (OS) 539/2021
HARISH BHARDWAJ ..... Plaintiff
versus
TR.P.(C.) 62/2021 & connected matters Page 6 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
BALWAN SINGH AND OTHERS ..... Defendants
(24) WITH
+ CS (OS) 540/2021
KALKAJI MANDIR THRU HARISH BHARDWAJ ..... Plaintiff
versus
ARUN KUMAR PODWAL AND OTHERS ..... Defendants
(25) WITH
+ CS (OS) 541/2021
MUKHTIYAR SINGH AND OTHERS ..... Plaintiffs
versus
SUNIUL SAHU AND OTHERS ..... Defendants
(26) WITH
+ CS (OS) 542/2021
KALKAJI MANDIR SHAMALAT THOK JOGIANS AND
BRAHMINS MAUZA BAHAPUR ..... Plaintiff
versus
SUBHASH AND OTHERS ..... Defendants
(27) WITH
+ CS (OS) 543/2021
KALKAJI MANDIR ..... Plaintiff
versus
KALKAJI MANDI VIKRATE SANGATHAN II AND OTHERS.
..... Defendants
(28) WITH
+ CS (OS) 544/2021
MUKHTIYAR SINGH AND OTHERS ..... Plaintiffs
TR.P.(C.) 62/2021 & connected matters Page 7 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
versus
RAM NARAIN AND OTHERS ..... Defendants
(29) WITH
+ CS (OS) 545/2021
SMT BHAGWAN DEVI (DECEASED) AND ORS. ..... Plaintiffs
versus
VED PRAKASH AND OTHERS ..... Defendants
(30) WITH
+ CS (OS) 546/2021
NAVEEN KUMAR ..... Plaintiff
versus
LAKHPAT RAM AND OTHERS ..... Defendants
(31) WITH
+ CS (OS) 547/2021
MUKHTIYAR SINGH AND ORS. ..... Plaintiffs
versus
RAJESH GROVER AND ORS. ..... Defendants
(32) WITH
+ CS (OS) 548/2021
MANDIR SRI KALKAJI AND ANR. ..... Plaintiffs
versus
PYAREY LAL ..... Defendant
TR.P.(C.) 62/2021 & connected matters Page 8 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
(33) WITH
+ CS (OS) 550/2021
SUMIT KUMAR SHARMA AND ORS. ..... Plaintiffs
versus
KALKAJI PRABANDHAK SUDHAR COMMITTEE AND ANR.
..... Defendants
(34) WITH
+ CS (OS) 551/2021
MANDIR SRI KALKAJI AND ANR. ..... Plaintiffs
versus
JAI PRAKASH SHARMA ..... Defendant
(35) WITH
+ CS (OS) 552/2021
NAVAL BHARDWAJ ..... Plaintiff
versus
BRIJ MOHAN AND ORS. ..... Defendants
(36) WITH
+ CS (OS) 553/2021
SAT DEV AND OTHERS ..... Plaintiffs
versus
SVIJAY LAXMI AND OTHERS ..... Defendants
(37) WITH
+ CS (OS) 554/2021
HARISH BHARDWAJ THROUGH SRI KALKAJI MATA
..... Plaintiff
versus
TR.P.(C.) 62/2021 & connected matters Page 9 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
DINESH KUMAR BHARDWAJ AND ORS. ..... Defendants
(38) WITH
+ CS (OS) 555/2021
RAKESH BHARDWAJ AND ANR. ..... Plaintiffs
versus
VINOD KUMAR SHARMA AND ANR. ..... Defendants
(39) WITH
+ CS (OS) 556/2021
KALKAJI MANDIR AND ORS. ..... Plaintiffs
versus
MOHAN SINGH AND ANR. ..... Defendants
(40) WITH
+ CS (OS) 557/2021
GANPAT NATH AND ORS. ..... Plaintiffs
versus
GUGAN CHAND AND ORS. ..... Defendants
(41) WITH
+ CS (OS) 641/2005 & IAs 19445/2014 & 24296/2015
U.N.BHARDWAJ ..... Plaintiff
versus
Y.N.BHARDWAJ AND ORS. ..... Defendants
(42) AND
+ CS (OS) 642/2005 & IAs 19847/2012, 16501/2014, 16502/2014,
19512/2014, 2234/2015, 24297/2015, 4478/2019 & 8339/2020
TR.P.(C.) 62/2021 & connected matters Page 10 of 12
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:30.10.2021 13:51:38
U.N.BHARDWAJ ..... Plaintiff
versus
Y.N.BHARDWAJ AND ORS. ..... Defendants
Appearances:-
Mr. Vishal Bhardwaj, Advocate in FAO 36/2021.
Mr. Kamal Kant Bhardwaj, Advocate.
Mr. Vishal Maan and Mr. R.S. Verma, Advocate
Mr. Vipin Bharadwaj, in person
Mr. Kush Bhardwaj, Advocate. (M:9891074686)
Mr.Luv Bhardwaj, Advocate.
Mr. Sanjay Bhardwaj.
Mr. R.K. Gupta, Advocate.
Mr. R.K. Bhardwaj, Advocate.
Mr. K.G. Chhokar, Advocate. (M:9896030124)
Mr. Neeraj Bhardwaj, Advocate.
Mr. Aly Mirza, Advocate
Mr. Avinash Chaurasia, Advocate.
Mr. Avinash Chaurasia, Advocate. (M:9811841262)
Mr. Yoginder Singh, Advocate.
Mr. Sarvesh Bhardwaj, Advocate.
Mr. Rohit Kishan Naagpal Advocate
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.10.2021
1. This hearing has been done through video conferencing.
2. These are cases pertaining to the Kalkaji Mandir, and have been transferred from the various District and Civil Courts under Section 24(1)(b) of the CPC Vide judgment dated 27th September 2021, passed in FAO 36/2021 titled Neeta Bhardwaj and ors. v. Kamlesh Sharma and connected matters.
TR.P.(C.) 62/2021 & connected matters Page 11 of 12Digitally Signed By:DEVANSHU JOSHI Signing Date:30.10.2021 13:51:38
3. Accordingly, physical files have been received from the various Trial and District Courts. The Registry to scan these records and publish a cause list giving details of the original number of all these cases, along with the new number, on the next date.
4. Registry to also ensure that all counsels appearing in these matters before the Lower Court are given an intimation of the next date of hearing, so that they can appear and assist the Court on the next date.
5. List all these matters on 15th November, 2021 at 2:30 p.m. These matters shall be treated as part heard, as they are connected to the Kalkaji batch matters which are part-heard before this Court.
PRATHIBA M. SINGH, J.
OCTOBER 27, 2021 dj/Ak TR.P.(C.) 62/2021 & connected matters Page 12 of 12