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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(f) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(f)the constitution of a Pension or Provident Fund and the establishment of an insurance scheme and provision of gratuity and other benefits for the benefit of the officers of the Vishwavidyalaya;