Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(b) in The Futwah-Islampur Light Railway Line (Nationalisation) Act, 1985 (b)wrongfully obtains possession of, or retains, any property forming part of the undertakings of the Company: or
