Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(xvii) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994 (xvii)not while he is on duty, permit the vehicle to be used for an illegal or immoral purpose;
