Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 31 in The Delhi Lands Reforms Act, 1954 31. Interest of a Bhumidhar to be transferable. - The interest of a Bhumidhar shall be transferable subject to the conditions hereinafter contained.
