Delhi High Court - Orders
Lotus Pay Solutions Private Limited ... vs Union Of India & Ors on 6 July, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8215/2020, CM Nos.26623/2020 & 34346/2021
LOTUS PAY SOLUTIONS PRIVATE LIMITED &ANR..Petitioners
Through: Ms Abiha Zaidi and Ms Nishtha
Kumar, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Rajesh Gogna, CGSC with Mr
Abhishek Khanna and Mr Akhilesh
Suresh, Advocates for R-1.
Mr Gopal Jain, Sr. Adv. with Mr
Ramesh Babu and Ms Manisha Singh
and Mr Nisha Sharma, Advs. for R-2.
Ms Anshu Singh, Advocate for R-3.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 06.07.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Arguments heard.
2. Judgment reserved.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J JULY 6, 2022 /tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:11.07.2022 11:26:12