Patna High Court - Orders
Kameshwar Singh vs The State Of Bihar Through The C.B.I. on 27 June, 2014
Author: Akhilesh Chandra
Bench: Akhilesh Chandra
Patna High Court Cr.Misc. No.16722 of 2014 (3) dt.27-06-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.16722 of 2014
Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE
District- PATNA
===================================================
Kameshwar Singh
.... .... Petitioner/s
Versus
The State of Bihar Through The C.b.i.
.... .... Opposite Party/s
===================================================
with
Criminal Miscellaneous No.16774 of 2014
Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE
District- PATNA
===================================================
Moti Lal Ram
.... .... Petitioner/s
Versus
The State of Bihar, Through The C.b.i.
.... .... Opposite Party/s
===================================================
with
Criminal Miscellaneous No.16835 of 2014
Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE
District- PATNA
==================================================
Ravindra Nath Pathak
.... .... Petitioner/s
Versus
The State of Bihar, Through The C.b.i.
.... .... Opposite Party/s
===================================================
with
Criminal Miscellaneous No.17039 of 2014
Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE
District- PATNA
===================================================
Vir Bahadur Singh
.... .... Petitioner/s
Patna High Court Cr.Misc. No.16722 of 2014 (3) dt.27-06-2014
Versus
The State of Bihar Through The C.b.i.
.... .... Opposite Party/s
===================================================
with
Criminal Miscellaneous No.17047 of 2014
Arising Out of PS.Case No. -27 Year- 2012 Thana -C.B.I CASE
District- PATNA
===================================================
Jay Narayan Singh @ Jag Narayan Singh
.... .... Petitioner/s
Versus
The State of Bihar Through The C.b.i.
.... .... Opposite Party/s
===================================================
CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
ORAL ORDER
3 27-06-2014As prayed for, let the matter be listed after one week.
Rajeev/- (Akhilesh Chandra, J)
U T