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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(4) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

(4)Reservation of seats for women. - 33 1/3 % of seats are guaranteed for women candidates in each category. This regulation of guarantee shall not be applicable if women candidate is selected on merit in each category form 33 1/3 % or more of the seats therein. When the number of women candidates falls short of this percentage, it shall be made up by replacing the last selected male candidate by women candidate in that category.