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[Section 15]
[Entire Act]
State of Arunachal Pradesh - Subsection
Section 15(2) in The Arunachal Pradesh Control of Organised Crime Act, 2002
| (i) | the Chief Secretary to the Government | -Chairman |
| (ii) | the Commissioner or the Joint Secretary, as the case may be,of the Home Department | -Member |
| (iii) | Secretary (Law and Judicial) | -Member |