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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(2) in The Arunachal Pradesh Control of Organised Crime Act, 2002

(2)The Review Committee shall consist of the following ex-officio members namely:-
(i) the Chief Secretary to the Government -Chairman
(ii) the Commissioner or the Joint Secretary, as the case may be,of the Home Department -Member
(iii) Secretary (Law and Judicial) -Member