Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Haj Committee Act, 2002

(4)The Vice- Chairpersons shall exercise such powers and discharge such duties as may be determined by bye- laws made in this behalf by the Committee: Provided that till such bye- laws are made, the Vice- Chairpersons shall exercise such powers and discharge such duties as may be determined by an order made by the Chairperson in this regard.