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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(7) in Hyderabad Metropolitan Development Authority Act, 2008

(7)'Company' means a body corporate registered under [the Companies Act, 1956] [Now see the Companies Act, 2013 (Act No.18 of 2013).] and includes a firm or an association of individuals;