Section 36(2)(x) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(x)[ the compulsory inoculation of any animals in any district or area ; [Clauses (x), (xii) and (xiii) inserted by Act No. XI of 1959.]

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