Supreme Court - Daily Orders
Punjab State Electricity Board vs Dharam Vir Jindal on 28 April, 2014
\226ITEM NO.1 COURT NO.7 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 888 OF 2005
PUNJAB STATE ELECTRICITY BOARD & ORS. Appellant (s)
VERSUS
DHARAM VIR JINDAL & ANR. Respondent(s)
(Office Report for directions)
Date: 28/04/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Appellant(s) Mr. Kuldip Singh, Adv.
For Respondent(s) Mr. Ravindra Kumar, Adv.
UPON hearing counsel the Court made the following
O R D E R
Let the record be weeded out.
(VINOD LAKHINA) (INDU BALA KAPUR) COURT MASTER COURT MASTER