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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(6)(xix) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(xix)Maintain record of the next date of production of the child before the Board or the Committee or the Children's Court or for medical treatment and ensure the production of the child before the Board or the Committee or the Children's Court or for medical treatment on the said date;