Supreme Court - Daily Orders
Cit vs Global Vantedge Pvt Ltd on 27 January, 2014
Ò
ITEM NO.21 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 858/2014
(From the judgement and order dated 14/03/2013 in ITA No.1829/2010, of
The HIGH COURT OF DELHI AT N. DELHI)
CIT Petitioner(s)
VERSUS
GLOBAL VANTEDGE PVT LTD Respondent(s)
WITH I.A. 1 (C/Delay in filing SLP and office report)
Date: 27/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Gaurab Banerji, ASG
Mr. Gautam Jha, Adv.
Ms. Punima Bhatt Kak, Adv.
Mr. Vyom Shah, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |