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Supreme Court - Daily Orders

Cit vs Global Vantedge Pvt Ltd on 27 January, 2014

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    ITEM NO.21                  COURT NO.3               SECTION IIIA




                  S U P R E M E    C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS


    Petition(s) for Special Leave to Appeal (Civil)....../2014
                                               CC 858/2014
    (From the judgement and order dated 14/03/2013 in ITA No.1829/2010, of
    The HIGH COURT OF DELHI AT N. DELHI)


    CIT                                                    Petitioner(s)


                       VERSUS


    GLOBAL VANTEDGE PVT LTD                           Respondent(s)
    WITH I.A. 1 (C/Delay in filing SLP and office report)


    Date: 27/01/2014    This Petition was called on for hearing today.


    CORAM :
              HON’BLE MR. JUSTICE H.L. DATTU
              HON’BLE MR. JUSTICE S.A. BOBDE


    For Petitioner(s)         Mr. Gaurab Banerji, ASG
                              Mr. Gautam Jha, Adv.
                              Ms. Punima Bhatt Kak, Adv.
                              Mr. Vyom Shah, Adv.
                           Mrs Anil Katiyar,Adv.


    For Respondent(s)




                 UPON hearing counsel the Court made the following
                                     O R D E R

Delay condoned.

Dismissed.

| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |