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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Registration And Other Related Laws (Amendment) Act, 2001

(b)in sub- section (2), in clause (v), for the opening words" any document", the words, brackets, figure and letter" any document other than the documents specified in sub- section (1A)" shall be substituted.