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Delhi High Court - Orders

Konark Polytubes Pv T Ltd vs Rohit Wrapers on 19 December, 2022

Author: Amit Bansal

Bench: Amit Bansal

$~4
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+     C.O. (COMM.IPD-TM) 565/2022

      KONARK POLYTUBES PV T LTD.                           ..... Petitioner
                  Through: None

                          versus

      ROHIT WRAPERS                                     ..... Respondent
                  Through:             Ms. Snigdha Singh, Advocate

      CORAM:
      HON'BLE MR. JUSTICE AMIT BANSAL

                   ORDER

% 19.12.2022

1. Court notice has been served on the petitioner. However, none appears on behalf of the petitioner.

2. Counsel for the respondent points out that the matter has been settled between the petitioner and respondent no.1 before the IPAB. Pursuant to which, an application for withdrawal of the present rectification petition was filed before the IPAB on 30th December, 2020 (page 161 of the paper book).

3. In view thereof, it appears that the petitioner is no longer interested in pursuing the present petition. The same is dismissed for non-prosecution.

AMIT BANSAL, J.

DECEMBER 19, 2022 dk Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:20.12.2022 11:49:22