Section 2 in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982
2. Definitions.
- In these rules (i)"the Act" means the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981 (West Bengal Act No. 37 of 1981);(ii)"form" means a form appended to these rules;(iii)"section" means a section of the Act.
