Allahabad High Court
Smt. Gayatri Devi And 4 Others vs The Oriental Insurance Company Limited ... on 9 October, 2018
Author: Abhinava Upadhya
Bench: Abhinava Upadhya, Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 853 of 2018 Appellant :- Smt. Gayatri Devi And 4 Others Respondent :- The Oriental Insurance Company Limited And 2 Others Counsel for Appellant :- Gunjan Sharma,Namit Kumar Sharma Hon'ble Abhinava Upadhya,J.
Hon'ble Bachchoo Lal,J.
With reference to the office report dated 28.9.2018 the notice is deemed to be sufficient.
List after three weeks.
Order Date :- 9.10.2018 Masarrat (Bachchoo Lal,J.) (Abhinava Upadhya,J.)