Karnataka High Court
Abdulajij S/O. Ibrahimsaheb ... vs Karimuddin S/O. Ibrahimsab Contractor on 3 July, 2018
Bench: L.Narayana Swamy, B.M.Shyam Prasad
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 3RD DAY OF JULY, 2018
PRESENT
THE HON'BLE MR. JUSTICE L. NARAYANA SWAMY
AND
THE HON'BLE MR. JUSTICE B. M. SHYAM PRASAD
REVIEW PETITION NO.100083/2014
IN
R.F.A. NO.3085/2010
BETWEEN:
ABDULAJIJ S/O IBRAHIMSAHEB
CONTRACTOR, AGE: 65 YEARS,
OCC: TIMBER MERCHANT
& AGRICULTURE, R/O BAGALKOT,
DIST: BAGALKOT.
...PETITIONER
(BY SRI.AHAMED ALI RAHIMANSHA, ADVOCATE)
AND:
1. KARIMUDDIN S/O IBRAHIMSAB
CONTRACTOR, AGE: 60 YEARS,
OCC: TIMBER MERCHANT,
R/O WARD NO.10 OF BAGAKOT,
NOW R/O SECTOR NO.38,
NEAR BHAVAKHAN HOUSE,
NAVANAGAR, BAGLKOT.
2. ABDULZABBAR S/O IBRAHIMSAB
CONTRACTOR, AGE: 58 YEARS,
OCC: TIMBER MERCHANT,
R/O WARD NO.10 OF BAGAKOT,
2
NOW R/O KALBURGI BUILDING,
SITUATED AT OLD MARATHI PRIMARY
SCHOOL, BAGLKOT.
3. HARUNRASHID S/O IBRAHIMSAB
CONTRACTOR, AGE: 60 YEARS,
OCC: TIMBER MERCHANT,
R/O WARD NO.10 OF BAGAKOT,
R/O C/O GURADE RTD,
GRAMA SEVAK, NEAR MADARSA,
YADAHALLI ROAD, MUDHOL,
SINCE DECEASED BY HIS L.RS.
3(A) SHAHANAZBEGUM W/O HARUNARASHID
CONTRACTOR, AGE: MAJOR,
OCC: HOUSEHOLD WORK,
3(B) KUMARI.RANI D/O HARUNARASHID
CONTRACTOR, AGE: MAJOR,
OCC: HOUSEHOLD WORK,
3(C) KUMAR.IBRAHIM S/O HARUNARASHID
CONTRACTOR, AGE: MAJOR,
OCC: HOUSEHOLD WORK,
3(D) KUMAR.SALAHANDDIN
S/O HARUNARASHID CONTRACTOR,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
3(E) KUMAR.RAHAMATULLA
S/O HARUNARASHID CONTRACTOR,
AGE: MAJOR, OCC: HOUSEHOLD WORK,
ALL ARE R/O WARD NO.5, C.T.S. NO.411,
A/1, MUDHOL, DIST: BAGALKOT.
4. SIKANDAR S/O IBRAHIMSAB
CONTRACTOR, SINCE DECEASED BY L.RS.
4(A) ZARINA W/O SIKANDAR CONTRACTOR,
AGE: 58 YEARS, OCC: HOUSEHOLD WORK,
3
R/O SECTOR NO.14, NAVANAGAR,
BAGALKOT.
4(B) JANMAHAMMAD S/O SIKANDAR
CONTRACTOR, AGE: 44 YEARS,
OCC: BUSINESS, R/O SECTOR NO.14,
NAVANAGAR, BAGALKOT.
4(C) YUNIS S/O SIKANDAR CONTRACTOR,
AGE: 38 YEARS, OCC: BUSINESS,
R/O SECTOR NO.14, NAVANGAR, BAGALKOT.
4(D) TABREZA D/O SIKANDAR CONTRACTOR,
AGE: 36 YEARS, OCC: BUSINESS,
R/O SECTOR NO.14, NAVANAGAR, BAGALKOT.
4(E) SAMIULLA S/O SIKANDAR CONTRACTOR,
AGE: 34 YEARS, OCC: BUSINESS,
R/O SECTOR NO.14, NAVANAGAR, BAGALKOT.
4(F) ATTAULLA S/O SIKANDAR CONTRACTOR,
AGE: 32 YEARS, OCC: BUSINESS,
R/O SECTOR NO.14, NAVANAGAR, BAGALKOT.
4(G) PARAVEEN W/O MUNIRAHAMMAD
PENDARI, AGE: 50 YEARS,
OCC: HOUSEHOLD WORK,
R/O PENDARI GALLI, BANAHATTI, BAGALKOT.
5. KALLAPPA S/O SHANKRAPPA SORAGANVI,
AGE: MAJOR, OCC: AGRICULTURE,
R/O BAGALKOT.
6. ISHAKSAB S/O ISMAILSAB RON,
SINCE DECEASED BY L.RS.
6(A) ASHABI W/O ISHAKSAB RON,
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O KALADAGI, TQ & DIST: BAGALKOT.
4
6(B) SAIYADALI S/O ISHAKSAB RON,
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O KALADAGI, TQ & DIST: BAGALKOT.
6(C) SHOUKATALI S/O ISHAKSAB RON,
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O KALADAGI, TQ & DIST: BAGALKOT.
6(D) SHIRAJAHAMAD S/O ISHAKSAB RON,
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O KALADAGI, TQ & DIST: BAGALKOT.
6(E) MODINSAB S/O ISHAKSAB RON,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O KALADAGI, TQ & DIST: BAGALKOT.
6(F) WALIAHAMAD S/O ISHAKSAB RON,
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O KALADAGI, TQ & DIST: BAGALKOT.
7. AKATHARABAGUM W/O ABDULJABBAR
CONTRACTOR, AGE: 48 YEARS,
OCC: AGRICULTURE, R/O BAGALKOT,
NOW R/O KALBURGI BUILDING,
SITUATED AT OLD MARATHI PRIMARY
SCHOOL, BAGALKOT.
8. GOUSMODDIN S/O ABDULRAHIM
DHALAYAT, AGE: 49 YEARS,
OCC: AGRICULTURE, R/O BAGALKOT.
9. MAKTUMHUSEN S/O HUSENSAB
TAHASILDAR, AGE: 49 YEARS,
OCC: TRADE, R/O OPP. BASAVA NAGAR,
K.B.N. SAW MILL & TIMBER MERCHANT,
VIDYAGIRI, BAGALKOT.
10. JUBEDA W/O MAHAMMADHUSEN PENDARI,
SINCE DECEASED BY HER LRS.
5
10(A) IMTASAHAMAD S/O MAHAMMADHUSEN
PENDARI, AGE: 44 YEARS,
OCC: CONSTABLE, R/O F.NO.7,
BUILDING NO.2, PLOT NO.8,
MOUNT VIEW, CO-OPERATIVE SOCIETY,
MARUSHI ROAD, BHAVANI NAGAR,
ANDHERI EAST, MUMBAI.
10(B) KUMARI.NASSEMA D/O MAHAMMADHUSEN
PENDARI, AGE: 39 YEARS,
OCC: CONSTABLE, R/O F.NO.7,
BUILDING NO.2, PLOT NO.8,
MOUNT VIEW, CO-OPERATIVE SOCIETY,
MARUSHI ROAD, BHAVANI NAGAR,
ANDHERI EAST, MUMBAI.
10(C) KUMARI.SAIHIRABANU
D/O MAHAMMADHUSEN PENDARI,
AGE: 39 YEARS, OCC: CONSTABLE,
R/O F.NO.7, BUILDING NO.2, PLOT NO.8,
MOUNT VIEW, CO-OPERATIVE SOCIETY,
MARUSHI ROAD, BHAVANI NAGAR,
ANDHERI EAST, MUMBAI.
11. JAHIDA W/O HUSEN NAIK,
AGE: 65 YEARS, OCC: HOUSEHOLD WORK,
R/O BAGALKOT.
12. RAJESH S/O BASANAGOUDA LINGADAL,
AGE: MAJOR, OCC: AGRICULTURE,
R/O OPP. P.M. NADAGOUDA,
DENTAL COLLEGE, BAGALKOT.
13. SMT.KHAIRUNNISA W/O ALLABAX
SAYED, AGE: 64 YEARS, OCC: HOUSEHOLD WORK,
R/O GUMMBAZ GALLI, NEAR HAKAEEM CHOWK,
BIJAPUR.
...RESPONDENTS
6
THIS PETITION IS FILED UNDER ORDER 47 RULE 1 R/W
SECTION 114 OF CPC, PRAYING TO REVIEW THE ORDER DATED
08.01.2014 PASSED BY THIS COURT IN RFA NO.3085/2010.
THIS PETITION COMING ON FOR ADMISSION THIS DAY,
L. NARAYANA SWAMY J., MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner has filed a memo seeking withdrawal of the petition.
Memo is taken on record. In view of the said memo, the petition is dismissed as withdrawn with liberty as sought for.
SD/-
JUDGE SD/-
JUDGE Sh