Supreme Court - Daily Orders
Rajib Sharma vs Shakuntala Sen on 28 January, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.5 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 733/2019 in W.P.(Crl.) No. 146/2019
RAJIB SHARMA Petitioner(s)
VERSUS
SHAKUNTALA SEN & ORS. Respondent(s)
Date :28-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Satyajit Sarna, Adv.
Mr. Kotla Harshavrdhan, Adv.
Ms. Aanchal Tikmani, Adv.
Mr. Amit Agrawal, AOR
Mr. Chanan Parwani, Adv.
For Respondent(s) Mr. Suhaan Mukerji, Adv.
Ms. Astha Sharma, Adv.
Mr. Vishal Prasad, Adv.
Ms. Kajal Dalal, Adv.
For M/S. PLR Chambers And Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks’ time is granted to the petitioner to file rejoinder affidavit.
List thereafter.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.28 17:55:44 IST Reason: