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Supreme Court - Daily Orders

Rajib Sharma vs Shakuntala Sen on 28 January, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

                   ITEM NO.5                   COURT NO.1                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                   CONMT.PET.(C) No. 733/2019 in W.P.(Crl.) No. 146/2019

                   RAJIB SHARMA                                            Petitioner(s)

                                                       VERSUS

                   SHAKUNTALA SEN & ORS.                                   Respondent(s)


                   Date :28-01-2020 This petition was called on for hearing today.

                   CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE SURYA KANT

                   For Petitioner(s)     Mr.   Satyajit Sarna, Adv.
                                         Mr.   Kotla Harshavrdhan, Adv.
                                         Ms.   Aanchal Tikmani, Adv.
                                         Mr.   Amit Agrawal, AOR
                                         Mr.   Chanan Parwani, Adv.

                   For Respondent(s)     Mr.   Suhaan Mukerji, Adv.
                                         Ms.   Astha Sharma, Adv.
                                         Mr.   Vishal Prasad, Adv.
                                         Ms.   Kajal Dalal, Adv.
                                         For   M/S. PLR Chambers And Co., AOR

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Four weeks’ time is granted to the petitioner to file rejoinder affidavit.

List thereafter.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.28 17:55:44 IST Reason: