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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(1)(c) in Chhattisgarh Minor Mineral Rules, 2015

(c)rate of royalty on limestone shall be the same as fixed by the Government of India, from time to time, for other limestone in Schedule-II of the Act;