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National Green Tribunal

Surendra Nath Bhargava vs The Principal Secretary Department Of ... on 8 March, 2016

BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
                        BHOPAL

                Original Application No. 128/2015 (THC) (CZ)
          Shri Surendra Nath Bhargava Vs. State of Rajasthan & Ors.

CORUM :       HON'BLE MR. JUSTICE SONAM PHINTSO WANGDI, JUDICIAL

MEMBER HON'BLE Dr. SATYAWAN SINGH GARBYAL, EXPERT MEMBER PRESENT : Applicant: None RSCPB/State of Raj.: Shri Sandeep Singh, Advocat Date and Orders of the Tribunal Remarks Order No. 3 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of 8th March, 2016 Rajasthan & 7 Ors. and O.A.No. 128/2013 Rajesh Kumar Saini Vs. State of Rajasthan & Ors. (connected matters) on 29th April, 2016.

........................................,JM (SONAM PHINTSO WANGDI) .........................................,EM (Dr. S.S.GARBYAL)