National Green Tribunal
Surendra Nath Bhargava vs The Principal Secretary Department Of ... on 8 March, 2016
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
BHOPAL
Original Application No. 128/2015 (THC) (CZ)
Shri Surendra Nath Bhargava Vs. State of Rajasthan & Ors.
CORUM : HON'BLE MR. JUSTICE SONAM PHINTSO WANGDI, JUDICIAL
MEMBER HON'BLE Dr. SATYAWAN SINGH GARBYAL, EXPERT MEMBER PRESENT : Applicant: None RSCPB/State of Raj.: Shri Sandeep Singh, Advocat Date and Orders of the Tribunal Remarks Order No. 3 List along with O.A. No. 127/2013 Santosh Mittal Vs. State of 8th March, 2016 Rajasthan & 7 Ors. and O.A.No. 128/2013 Rajesh Kumar Saini Vs. State of Rajasthan & Ors. (connected matters) on 29th April, 2016.
........................................,JM (SONAM PHINTSO WANGDI) .........................................,EM (Dr. S.S.GARBYAL)