Bombay High Court
Micro Economic Environment Solution ... vs Shri. Goutam Shamrao Kamble And Anr on 24 January, 2019
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION (ST) NO.17578/2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : V. R. KACHARE I/c REGISTRAR (JUDL-I) Date : 24th January 2019 Three weeks time (i.e. 14.02.2019) is granted to remove office objection.
S.O. to 15.02.2019.
I/c REGISTRAR (JUDL-I) RJ-I/ARD/24.1.2019 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 02:25:49 :::