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State of Odisha - Section

Section 123 in The Board's Excise Rules, 1965

123. Hours when licensed premises may be kept open.

- [The selling hours, that is the hours during which premises licensed for the retail vend of foreign' liquor, for consumption of the licensed premises may be kept open shall be from [9.30 a.m. to 10.30 p.m.] [Substituted vide Orissa Gazette Extraordinary No. 19/10.5.1991-Notification No. 2020/28.3.1991.] daily without any extension in any case except when closed under.orders from a competent authority.The selling hours, that is the hours during which premises licensed for the retail vend of foreign liquor for consumption on the licensed premises whether within or outside hotels and restaurants may be kept open shall be from 11 a.m. to 11 p.m. daily without any extension in any case expect when closed under orders from a competent authority.For retail vend of country liquor (distillery spirit) Todoy and Pachwai and for retail vend of Bhang the licenced premises may be apt open from 9 a.m. to 10 p.m. daily without any extension in any case except when closed under orders from competent authority.Provided as follows :