Himachal Pradesh High Court
Hp State Cooperative Bank Ltd. vs . State Of H.P. & on 27 August, 2024
HP State Cooperative Bank Ltd. vs. State of H.P. & .
others CWP No. 5063 of 2023 27.08.2024 Present: Mr. Sunil Mohan Goel, Advocate for the petitioner.
Mr. Diwakar Dev Sharma, Additional Advocate General, for respondents No. 1 & 2/State.
Mr. Narender Sharma, Advocate, for respondent No.3.
Reply on behalf of respondents No. 1 & 2 and rejoinder to the reply filed by respondent No.3 be filed on or before next date of hearing.
List after two weeks.
(Bipin C. Negi) Judge August 27, 2024 (Nisha) ::: Downloaded on - 27/08/2024 20:32:31 :::CIS