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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(3)(d) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(d)In an election where the candidate has not declared in the nomination paper first filed by him, his choice of three free symbols from the list of free symbols for election to that office indicating the order of his preference then the symbol shall be allotted seriatim-wise out of the symbols left after allotting to other candidates from the list of free symbols notified by the State Election Commission for election to that office, to the candidates whose names have been mentioned in the list of contesting candidates prepared in Hindi in alphabetical order of Devnagri Script on the last day of withdrawal of nomination, even if the contesting candidates agree among themselves upon their choices of other symbols.