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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 9(2) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The appeal shall be in the form of a memorandum and shall be signed by the appellant and presented by him in person or through his authorised representative to the concerned local authority.