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[Cites 0, Cited by 0] [Section 18(10)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(10)(c) in Gujarat Minor Mineral Concession Rules, 2017

(c)the lessee should maintain a (sign) board with the schematic map, showing the measurements of the lease area. The expenses of this board preparation, arrangement and its maintenance in good condition shall be the responsibility of the lessee;