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[Cites 0, Cited by 1] [Section 92(1)] [Section 92] [Entire Act]

State of Maharashtra - Subsection

Section 92(1)(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)when the dispute relates to the recovery of any sum, including interest thereon, due to a society by a member thereof be computed form the date on which such member dies or ceases to be a member of the society;