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[Cites 0, Cited by 0] [Section 63A] [Entire Act]

Union of India - Subsection

Section 63A(7) in Motor Vehicles Act, 1939

(7)For the purposes of this section, the expression "Governments interested", "State Transport Authorities interested" or "Regional Transport Authorities interested", in relation to the Commission, means the Governments of such States, such State Transport Authorities or such Regional Transport Authorities, as the case may be, as are likely to be interested in, or affected by the functioning of the Commission under this section.