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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(2)(b) in The Assam Health Establishments Act, 1993

(b)make such examination of the place or establishment and inspect any equipments, articles or documents found therein and seize and take out therefrom any such equipments, articles or documents, as he may deem necessary for the purpose of examination, analysis, investigation or evidence and retain them as long as he thinks it necessary to do so for such purpose ;