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[Cites 0, Cited by 0] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(b) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(b)every prisoner entitled to prison clothing and bedding is duly supplied therewith according to the prescribed scale applicable to the class to which such prisoner belongs ;