Supreme Court - Daily Orders
Taniya Malik vs Registrar General Of The High Court Of ... on 13 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C) 764/2017
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ITEM NOS. 28+49 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 764/2017
TANIYA MALIK Petitioner(s)
VERSUS
REGISTRAR GENERAL OF THE HIGH COURT OF DELHI Respondent(s)
(FOR ADMISSION and IA No.81588/2017-APPLICATION FOR INTERIM
DIRECTION and IA No.84796/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.92384/2017-AMENDMENT OF APPEAL/PETITION/I.A.)
WITH
W.P.(C) No. 885/2017 (X)
(FOR ADMISSION)
W.P.(C) No. 896/2017 (X)
(FOR ADMISSION and IA No.94258/2017-APPLICATION FOR INTERIM
DIRECTION)
W.P.(C) No. 1046/2017 (X)
(FOR ADMISSION and IA No.110133/2017-STAY APPLICATION)
W.P.(C) No. 996/2017 (X)
(FOR ADMISSION)
W.P.(C) No. 831/2017
(IA No.91019/2017-STAY APPLICATION and FOR ADMISSION and IA
No.99391/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
No.105421/2017-impleading party)
W.P.(C) No. 832/2017 (X)
W.P.(C) No. 938/2017 (X)
(FOR ADMISSION and IA No.99845/2017-STAY APPLICATION)
Date : 13-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
WP(C) 764/2017 Mr. Kulbir Singh Malik, Adv.
Mr. Nabila Hasan, Adv.
Signature Not Verified Mr. Ajay Singh, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2017.11.14
Dr. Sushil Balwada, AOR
11:03:48 IST
Reason:
WP(C) 896/2017 Mr. Pushkar Arora, Adv.
Mr. Parveen Kumar Aggarwal, Adv.
WP(C) 1046/2017 Ms. Kamyak Loya, Adv.
WP(C) 764/2017
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Ms. Arunima Kadiyan, Adv.
Ms. Jasmine Damkewala, AOR
WP(C) 996/2017 Mr. Pardeep Gupta, Adv.
Mr. Parinav Gupta, Adv.
Mrs. Mansi Gupta, Adv.
Mr. Wazir Singh Malik, Adv.
Dr.(Mrs.) Vipin Gupta, AOR
Mr. Sanjay Jain, AOR
Mr. Nachiketa Joshi, AOR
WP(C) 831/2017 Mr. Aviral Kashyap, Adv.
Ms. Sasmita Tripathy, Adv.
Mr. Vijay Pratap Singh, Adv.
Ms. Akanksha Goel, Adv.
WP(C) 832/2017 Mr. Sanjay Hegde, Sr. Adv.
Mr. Ankit Yadav, Adv.
Mr. Rudro, Adv.
Mr. Jageer Dhankar, Adv.
Mr. Anastanwir, Adv.
Ms. Reshmi Rea Sinha, AOR
WP(C) 938/2017 Mr. Rajeev Sharma, Adv.
Mr. Manoj Dwivedi, Adv.
Mr. Harish Tandon, Adv.
Mr. Abhishek Tandon, Adv.
Mr. Deepak Goel, Adv.
For Respondent(s)
Mr. Annam D.N. Rao, AOR
UPON hearing the counsel the Court made the following
O R D E R
Mr. Annam D.N. Rao, learned counsel for the respondent undertakes to file counter affidavit within three weeks hence.
Matters be listed on 7.12.2017. It is, however, made clear that no further adjournment shall be granted.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar