Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Telangana - Subsection Section 73(c) in Telangana Excise Act, 1968 (c)The Andhra Pradesh (Tenlangana area) Intoxicating Drugs Act, 1333F (Act No. IV of 1333F).
