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[Cites 0, Cited by 0] [Section 402(1)] [Section 402] [Entire Act]

State of Telangana - Subsection

Section 402(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)project, at a height of less than twelve feet from the surface of the street, any board or chair, beyond the line of the plinth of any building over any street;