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State of Rajasthan - Section

Section 25 in The Rajasthan State Warehousing Corporation Rules, 1975

25. Additional functions of the State Warehousing Corporation.

- (i) Disinfestation Service. - The Corporation may in its discretion and on the request of the parties concerned, undertake disinfestation service outside its Warehouse, in respect of agricultural produce or notified commodities as defined in section 2 of the Act.
(ii)Service as agent. - The Corporation may, in its discretion act as agent on behalf of the Government or private company defined in section 617 of the Companies Act, 1956 (Central Act 1 of 1956) or a body corporate established by an Act of Parliament or of a State Legislature or a Co-operative Society, for the purpose of purchases, sales, storage and distribution of agricultural produce, seeds, fertilisers, manures, agricultural implements and notified commodities as defined in section 2 of the Act.