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[Cites 0, Cited by 0] [Section 325(2)] [Section 325] [Entire Act]

State of Maharashtra - Subsection

Section 325(2)(ii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(ii)if there be more owners or occupiers than one, such notice may be served upon or issued or presented to any one of them.