Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Punjab - Section Section 8 in The Punjab Home Guards Act, 1947 8. Delegation of Powers. - The [State] Government may by notification and subject to any conditions which may be specified delegate its functions under section 2, 3 or 4 to any person or body of persons.
