Andhra Pradesh High Court - Amravati
Nama Nageswara Rao, vs The State Of Andhra Pradesh, on 20 January, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.P.No.139 of 2022
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
1. 20.01.2022 CMR, J
Crl.P.No.139 of 2022
Learned Additional Public Prosecutor takes notice
for 1st respondent-state and requests time to obtain
instructions.
Issue notice to respondent No.2. Post after four (04) weeks.
________ CMR, J ikn