Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Central Provinces And Berar - Section Section 1 in The Berar Laws Act, 1941 1. Short title and commncement. (1)This Act may be called the Berar Laws Act, 1941 .(2)It shall come into force on such 2 date as the central Government may, by notification in the Official Gazette, appoint.
