Madhya Pradesh High Court
Dr.Bhagwan Swaroop Chaurasia vs Sudesh Kumar(I.A.S.) on 12 December, 2015
Author: N.K.Gupta
Bench: N.K.Gupta
NATIONAL LOK ADALAT
Before : Hon. Shri Justice Rohit Arya,
Shri N.K.Gupta, Sr. Advocate &
Shri N.D.Verma, Social Worker
Conc. 664/2011
(Dr. Bhagwan Waroop Chaurasiya v. Shri Sudesh Kumar and Ors.).
12/12/2015
Shri S.K. Sharma, Advocate for the petitioner.
Shri Abhishek Sharma, Advocate for the respondents.
In the light of the order passed in Writ Appeal No. 71/2012 on 2.8.2013 nothing survives in this contempt petition as the order complaint of has been dealt with in the aforesaid writ appeal and decided.
In view of the aforesaid, the contempt petition is dismissed.
( Rohit Arya) ( N.K.Gupta) (N.D.Verma)
Member Member Member
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