Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(2)(b) in The Kerala Local Fund Audit Act, 1994 (b)the powers and duties of auditors and procedure to be followed by them for conducting an audit and period at which such audit may be conducted;