Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof Abdul Gani Bhat on 7 April, 2025
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
09
Regular
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPCR 3/2012
ROBKAR
..... Appellant (s)
Through: None.
V/s
Prof Abdul Gani Bhat
..... Respondent(s)
Through: None.
Coram:
Hon'ble Mr. Justice Rajnesh Oswal, Judge.
Hon'ble Mr. Justice Mohd Yousuf Wani, Judge
ORDER
07.04.2025
1. Issue fresh bailable warrants for securing presence of respondent in terms of order dated 06.09.2023. Warrants be sent to the concerned SSP for its execution.
2. List on 05.05.2025.
(Mohd Yousuf Wani) (Rajnesh Oswal)
Judge Judge
SRINAGAR
07.04.2025
Aasif