Delhi High Court - Orders
Dushyant Gaur vs Air India Limited on 3 November, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8625/2020
DUSHYANT GAUR ..... Petitioner
Through: Mr. Ravi Raghunath, Advocate with
Ms. Aakashi Lodha, Ms.Madhu and
Ms. Yashaswini, Advocates.
versus
AIR INDIA LIMITED ..... Respondent
Through: Ms. Akanksha Das, Advocate with
Mr. M.V. Kini, Advocate
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 03.11.2020 Hearing has been conducted through Video Conferencing. C.M. 27795/2020 (Exemption) Allowed, subject to all just exceptions. Application is disposed of.
W.P.(C) 8625/2020 & C.M. 27794/2020 Issue notice.
Ms. Akanksha Das accepts notice on behalf of the Respondent. List the petition on 09.11.2020 when a similar batch of petitions one of them being W.P.(C) 5330/2020 is listed before this Court.
JYOTI SINGH, J NOVEMBER 3, 2020 sr