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State of Andhra Pradesh - Section

Section 46 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

46. Affidavits not to be filed without proper endorsement:

- No affidavit shall be filed in the Court unless properly endorsed with the number and title of the suit or matter, the name of the deponent, the date on which it is sworn and by whom and on whose behalf it is filed.