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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(5) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(5)It is mandatory on part of seed producer to offer for trails and to furnish performance reports within one year from the date of issuance of provisional registration, failing which and in case of inferior performance reported thereof, the provisional registration issued shall be cancelled.