Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 3] [Entire Act] Union of India - Subsection Section 3(g) in The Land Acquisition Act, 1894 (g)the following persons shall be deemed persons entitled to act as and to the extent hereinafter provided (that is to say)
